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[Cites 0, Cited by 67] [Section 469(1)] [Section 469] [Entire Act]

Union of India - Subsection

Section 469(1)(b) in The Code of Criminal Procedure, 1973

(b)where the commission of the offence was not known to the person aggrieved by the offence or to any police officer, the first day on which such offence comes to the knowledge of such person or to any police officer, whichever is earlier; or