Section 2(1) in The Shri Jagannath Temple Prasikhyana Regulations, 2003
(1)In these regulations, unless the context otherwise requires-(a)"Act" means Shri Jagannath Temple Act, 1954 (Orissa Act 11 of 1955);(b)"Mandali" means Srimandir Prasikhyana Upadestha Mandali constituted under these regulations;(c)"Prasikhyana" means training programme imparted to the employees of Temple Office, the sevaks of the temple and others connected with hospitality of the pilgrims; and(d)"Temple" means Shri Jagannath Temple.
