Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Section 390] [Entire Act] Union of India - Subsection Section 390(a) in The Companies Act, 1956 (a)the expression "company" means any company liable to be wound up under this Act;
