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Bombay High Court

Shanaya Darius Rafaat vs State Of Maharashtra on 1 March, 2023

Bench: R.P. Mohite-Dere, P. K. Chavan

                                                                              Board Sr.No.:-54

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 5824 OF 2018

 Shanaya Darius Rafaat                                 ....PETITIONER
             V/S
 The State Of Maharashtra                            ....RESPONDENT

WITH CRI-INTERIM APPLICATION STAMP NO. 3029 OF 2023 In Cr. Writ Petition 5824 OF 2018 Shanaya Darius Rafaat ....PETITIONER V/S State Of Maharashtra ....RESPONDENT CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 1st March, 2023 P.C. :

Due to paucity of time, stand over to 05/06/2023. Interim order, if any, to continue till then.
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