Bombay High Court
Shanaya Darius Rafaat vs State Of Maharashtra on 1 March, 2023
Bench: R.P. Mohite-Dere, P. K. Chavan
Board Sr.No.:-54
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 5824 OF 2018
Shanaya Darius Rafaat ....PETITIONER
V/S
The State Of Maharashtra ....RESPONDENT
WITH CRI-INTERIM APPLICATION STAMP NO. 3029 OF 2023 In Cr. Writ Petition 5824 OF 2018 Shanaya Darius Rafaat ....PETITIONER V/S State Of Maharashtra ....RESPONDENT CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 1st March, 2023 P.C. :
Due to paucity of time, stand over to 05/06/2023. Interim order, if any, to continue till then.
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