Jammu & Kashmir High Court - Srinagar Bench
State Of Jk & Ors vs M/S Wpil Ltd on 4 November, 2020
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 226
After Notice.
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
*******
(Through Virtual Mode)
AA No. 04/2015.
State of JK & Ors.
...Petitioner(s)
Through: Mr. M.A. Chashoo, AAG.
Vs
M/s WPIL Ltd. .
...Respondent(s)
Through: None.
CORAM:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge
ORDER
04.11.2020 This matter is listed in After Notice list and with permission of the Bench taken up.
Registry shall summon the record from the Arbitrary Court.
List on 28.12.2020.
(Ali Mohammad Magrey) Judge.
SRINAGAR 04.11.2020 Showkat SHOWKAT HASSAN KHAN 2005.01.01 03:41 I attest to the accuracy and integrity of this document