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Jammu & Kashmir High Court - Srinagar Bench

State Of Jk & Ors vs M/S Wpil Ltd on 4 November, 2020

Author: Ali Mohammad Magrey

Bench: Ali Mohammad Magrey

           Serial No. 226
           After Notice.


                            HIGH COURT OF JAMMU AND KASHMIR
                                      AT SRINAGAR
                                                    *******
                                           (Through Virtual Mode)
                                                AA No. 04/2015.
           State of JK & Ors.
                                                                         ...Petitioner(s)
                               Through: Mr. M.A. Chashoo, AAG.

                                                      Vs

           M/s WPIL Ltd. .
                                                                         ...Respondent(s)
                               Through: None.
           CORAM:
                               Hon'ble Mr. Justice Ali Mohammad Magrey, Judge

                                                   ORDER

04.11.2020 This matter is listed in After Notice list and with permission of the Bench taken up.

Registry shall summon the record from the Arbitrary Court.

List on 28.12.2020.

(Ali Mohammad Magrey) Judge.

SRINAGAR 04.11.2020 Showkat SHOWKAT HASSAN KHAN 2005.01.01 03:41 I attest to the accuracy and integrity of this document