Himachal Pradesh High Court
Sukhwinder Singh And Another vs . State Of H.P. on 2 July, 2025
Sukhwinder Singh and another Vs. State of H.P. .
and another Cr. MMO No. 379 of 2024 2.7.2025 Present: Mr. Surya Chauhan, Advocate, for the petitioner.
Mr. Prashant Sen, Deputy Advocate General, for respondents No.1 to 3-State.
Mr. Anshuman Thakur, Advocate, vice Mr. Onkar Jairath, Advocate, for respondent No.2.
As prayed, fresh Power of Attorney be filed within four weeks.
Reply, be filed within four weeks and rejoinder thereto, if any, be filed within two weeks thereafter.
After completion of pleadings, list the matter in due course.
(Rakesh Kainthla) Judge 2nd July, 2025 (Chander) ::: Downloaded on - 02/07/2025 21:29:57 :::CIS