Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 8 vs Reliance Communications ... on 27 January, 2020
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NO.20 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 864/2020
(Arising out of impugned final judgment and order dated 22-07-2019
in ITA No. 603/2017 passed by the High Court of Judicature at
Bombay)
PR. COMMISSIONER OF INCOME TAX 8 Petitioner(s)
VERSUS
RELIANCE COMMUNICATIONS INFRASTRUCTURE LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.10652/2020-CONDONATION OF DELAY
IN FILING)
Date : 27-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s)
Mr. Vikramjit Banerjee, ASG.
Mr. Manish Pushkarna, Adv.
Mr. P. V. Yogeshwaran, Adv.
Mr. Siddhartha Sinha, Adv.
Mr. Om Prakash Shukla, Adv.
Ms. Gargi Khanna, Adv.
Mr. Para Swaram, Adv.
Ms. Shruti Aggarwal, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag the matter along with Civil Appeal No. 1202 of 2011.
Signature Not Verified Digitally signed by R NATARAJAN Date: 2020.01.28(NIDHI AHUJA) (NISHA TRIPATHI) 17:25:15 IST Reason: COURT MASTER (SH) BRANCH OFFICER