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[Cites 0, Cited by 0] [Section 118(1)] [Section 118] [Entire Act]

State of Bihar - Subsection

Section 118(1)(viii) in The Bihar Motor Vehicles Rules, 1992

(viii)knowingly or intentionally enters a stage carriage which is carrying the maximum number of passengers according to the seating capacity specified in the certificate of registration of the vehicle and any additional number of standees permitted under the terms of the permit, or