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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(3) in The Punjab Passengers and Goods Taxation Rules, 1952

(3)The ticket in form PTT 4 shall have a perforation between the foil and the counterfoil, unless a different pattern of ticket is allowed by the State Government under the proviso to sub-rule 91).