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[Cites 0, Cited by 0] [Section 72(9)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(9)(aa) in The M.P. Factories Rules, 1962

(aa)A staircase shall not be arranged round a lift shaft unless the later is totally enclosed by a material having a fire-resistance rating not lower than that of the type of construction of the former.