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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of West Bengal - Subsection

Section 44(2)(h) in The Bengal Development Act, 1935

(h)the form and contents of the notice of demand under section 14 and of a revised notice of demand under sub-section (2) of section 15 and the manner of service of such notice;