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Patna High Court - Orders

Kamla Kant Singh vs Dr. Nand Kishore Sah, Vice Chancellor, ... on 5 December, 2019

Author: Ahsanuddin Amanullah

Bench: Ahsanuddin Amanullah

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Miscellaneous Jurisdiction Case No. 4150 of 2018
                                               Arising out of
                               Civil Writ Jurisdiction Case No. 6434 of 2018
                  ======================================================
                  Kamla Kant Singh

                                                                         ... ... Petitioner/s
                                                  Versus
                  Dr. Nand Kishore Sah, Vice Chancellor, Veer Kunwar Singh University, Ara
                  and Anr.

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :
                  For the Opposite Party/s :
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE AHSANUDDIN
                          AMANULLAH
                                      ORAL ORDER

4    05-12-2019

In view of the stand taken by learned counsel for the parties, the matter is referred to the Lok Adalat.

2. The parties/their counsel are requested to be present before the Lok Adalat on the appointed date.

3. Learned counsel for the opposite parties assisting before the Lok Adalat shall be entitled to the usual admissible fee.

(Ahsanuddin Amanullah, J.) Anand Kr.

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