Patna High Court - Orders
Kamla Kant Singh vs Dr. Nand Kishore Sah, Vice Chancellor, ... on 5 December, 2019
Author: Ahsanuddin Amanullah
Bench: Ahsanuddin Amanullah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No. 4150 of 2018
Arising out of
Civil Writ Jurisdiction Case No. 6434 of 2018
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Kamla Kant Singh
... ... Petitioner/s
Versus
Dr. Nand Kishore Sah, Vice Chancellor, Veer Kunwar Singh University, Ara
and Anr.
... ... Opposite Party/s
======================================================
Appearance :
For the Petitioner/s :
For the Opposite Party/s :
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CORAM: HONOURABLE MR. JUSTICE AHSANUDDIN
AMANULLAH
ORAL ORDER
4 05-12-2019In view of the stand taken by learned counsel for the parties, the matter is referred to the Lok Adalat.
2. The parties/their counsel are requested to be present before the Lok Adalat on the appointed date.
3. Learned counsel for the opposite parties assisting before the Lok Adalat shall be entitled to the usual admissible fee.
(Ahsanuddin Amanullah, J.) Anand Kr.
U