Bombay High Court
Ravikumar Dashrath Mule vs The President Adarsha Shikshan ... on 28 November, 2018
Author: N.M. Jamdar
Bench: N.M. Jamdar
dyb 1 WP12811-18dt 28-11-2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 12811 OF 2018
Zelam Jayram Tarawade ... Petitioner
Versus
The Secretary
Shri Shivaji Shikshan Prasarak Mandal & others ... Respondents
Mr. V.S. Panpatte, Advocate for the Petitioner.
Mrs. V.N. Patil-Jadhav, AGP for Respondent no. 3.
WITH
WRIT PETITION NO. 12812 OF 2018
Ram Ashok Kavane ... Petitioner
Versus
The Secretary
Shri Shivaji Shikshan Prasarak Mandal & others ... Respondents
Mr. V.S. Panpatte, Advocate for the Petitioner.
Mr. S.W. Munde, AGP for Respondent no. 3.
WITH
WRIT PETITION NO. 12814 OF 2018
Ravikumar s/o Dashrath Mule ... Petitioner
Versus
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dyb 2 WP12811-18dt 28-11-2018
The Secretary
Shri Shivaji Shikshan Prasarak Mandal & others ... Respondents
Mr. V.S. Panpatte, Advocate for the Petitioner.
WITH
WRIT PETITION NO. 12815 OF 2018
Shri Yogesh Dnyandev Pawar ... Petitioner
Versus
The Secretary
Shri Shivaji Shikshan Prasarak Mandal & others ... Respondents
Mr. V.S. Panpatte, Advocate for the Petitioner.
Mr. S.W.Munde, AGP for Respondent no. 3.
WITH
WRIT PETITION NO. 12818 OF 2018
Shri Tushar Arun Dhus ... Petitioner
Versus
The Secretary
Shri Shivaji Shikshan Prasarak Mandal & others ... Respondents
Mr. V.S. Panpatte, Advocate for the Petitioner.
Mrs. V.N. Patil-Jadhav, AGP for Respondent no. 3.
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dyb 3 WP12811-18dt 28-11-2018
Coram : N.M. Jamdar, J.
Date : 28 November 2018. Per Court :
Issue notice to respondents returnable on 7 January 2019.
In addition, private notice is permitted.
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