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State of Uttar Pradesh - Section

Section 125 in U.P. Zila Panchayats Service Rules, 1970

125. Travelling allowance for joining post on deputation or reversion therefrom.

- Specific terms in regard to travelling allowance to be allowed to a servant for joining the post on deputation, and on reversion therefrom should invariably be specified by the Sanctioning Authority in consultation and agreement with the local body to which the servant is sent on deputation.