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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(1)(d) in Karnataka Local Authorities (Prohibition of Defection) Act, 1987

(d)[ x x x] [Omitted by Act 13 of 1995 w.e.f. 3.5.1995.]