Section 41(2)(iii) in The M.P. Co-Operative Societies Act, 1960

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State of Madhya Pradesh - Subsection

Section 41(2)(iii) in The M.P. Co-Operative Societies Act, 1960

(iii)the State Government such land or any part thereof under the rules made under the Madhya Pradesh Irrigation Act, 1931 (No. 3 of 1931), for supply of water from a canal to such land or any part thereof.

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State of Madhya Pradesh - Subsection

Section 41(2)(iii) in The M.P. Co-Operative Societies Act, 1960