Section 113A(iii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(iii)Only one copy of the Jamanbandi shall be prepared. A separate jamabandi shall be prepared for each village even where more than one village is included in the circle of a [Gaon Sabha.] [Substituted by Notification No. 5846/I-A-270-61]
