Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Insurance Regulatory And Development Authority (Licensing Of Corporate Agents) Regulations, 2002 8. Remuneration .-(1) Every corporate agent shall be paid a commission as per provisions of section 40-A of the Act. (2)Every specified person shall be an employee of the corporate agent.
