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[Cites 0, Cited by 0] [Section 204(2)] [Section 204] [Entire Act]

State of Chattisgarh - Subsection

Section 204(2)(i) in The Chhattisgarh Motor Vehicles Rules, 1994

(i)Prescribing the fees to be paid by the owners of public service vehicle using the place and providing for the receipt and disposal of such fees;