Allahabad High Court
M/S Araul Refrigeration Industries ... vs Commissioner Of Income Tax-Ii Kanpur on 22 July, 2010
Bench: Rajes Kumar, Bharati Sapru
Court No. - 37 Case :- INCOME TAX APPEAL No. - 407 of 2007 Petitioner :- M/S Araul Refrigeration Industries Pvt. Ltd. Respondent :- Commissioner Of Income Tax-Ii Kanpur Petitioner Counsel :- Vinod Kumar Rastogi Respondent Counsel :- S.C. Hon'ble Rajes Kumar,J.
Hon'ble Bharati Sapru,J. Admit on the substantial question of law no. 1 8: 2 . Order Date :- 22.7.2010 S.P.