Section 18(34) in The Recognition Of Zoo Rules, 1992
(34)Any animal dies in a zoo shall be subjected to a detailed post-mortem operation by a Veterinarian registered with State Veterinary Council or Veterinary Council of India and the findings of such operation shall be recorded and maintained for period of at least six years.] [Substituted by G.S.R. 106(E), dated 6.2.2004 (w.e.f. 9.2.2004). ]
