Section 16(2) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004
(2)The Arbitration and Conciliation Act, 1996 (Central Act No.26 of 1996), as amended from time to time, shall apply to the conciliation and arbitration proceedings, referred under sub-section (1).Chapter - V Accounts, Audit and Inspection
