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State of Tamilnadu - Section

Section 9 in The Tamil Nadu Bhoodan Yagna Rules, 1959

9. Publication of the declaration.

- Notice of every declaration filed shall be published in the District Gazette in Tamil in Form No. IV in addition to its publication in the [Fort. St. George Gazette] [Now Tamil Nadu Government Gazette.]. True copies of the notice of declaration shall be affixed to the Notice Board of the Taluk Office and also exhibited in the village chavadies, schools and [in any other suitable places] [Substituted by G.O.Ms. No. 1940, R.D.L.A., dated the 13th July 1961.] in the villages concerned.