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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(21) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(21)to make provision for : -
(a)Extra-mural teaching and extension services;
(b)Correspondence courses;
(c)Sports and athletic activities;
(d)Social Service scheme;
(e)National Cadet Corps;