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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Uttar Pradesh - Subsection

Section 42(5) in U.P. Zila Panchayats Service Rules, 1970

(5)Every appeal or representation, as the case may be, shall contain all material statements and arguments relied upon by the servant. It shall contain no disrespectful or improper language and shall be complete in itself.