Section 24E(8) in The University of Rajputana (Second Amendment) Act, 1950
(8)Each Board shall have a convener appointed by itself in the following order of preference from among its internal members, namely:-(i)University Professors;(ii)Principals of post-graduate colleges, being heads of departments or Principals of degree colleges who have held the office of the Principal of a postgraduate college and head of a department for at least five years;(iii)University Readers in subject in which there is no University Professors;(iv)Principals of degree colleges being heads of departments;(v)Heads of post-graduate departments in colleges;(vi)Heads of degree departments in colleges;(vii)Other heads of departments for subjects taught only upto Intermediate standard.Explanation. - "Internal member" means a member who is a teacher in the University, in an affiliated college, a recognised high school or an approved institution; and "external member" means one who is not an internal member.