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State of Madhya Pradesh - Section

Section 64A in The M.P. Civil Services (Pension) Rules, 1976

64A. Government servant on deputation.

- In the case of a Government servant who retires from service, while on deputation or while on foreign service, action to sanction pension and gratuity in accordance with the provisions of this Chapter shall be taken by [x x x] [Omitted by Notification No. FB-6-1-77-N-II-IV, dated 1-2-1977 (w.e.f. 1-8-1976).] the Head of Office of the departmental authority which sanctioned the deputation of the Government servant or sent him on foreign service.Government dues