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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Manipur - Subsection

Section 3(2)(a) in Salaries and Allowances of Ministers (Manipur) Act, 1972

(a)the Chief Minister, a sum of Rs. 1,500/- within the State and Rs. 2,500/- outside the State;