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Bombay High Court

Deputy Director Of Social Forestry ... vs Smt. Chandrakala Gopalrao Ukhalkar on 31 October, 2018

Author: Manish Pitale

Bench: Manish Pitale

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 965 OF 2015

 Deputy Director Of Social Forestry Division,          ....Petitioner
 Amravati And 2 Others
            V/S
 Smt. Chandrakala Gopalrao Ukhalkar                 ....Respondent

Government Pleader For Petitioner Abhay Vishnu Bhide For/r-sole Mrs. Anjali Abhay Bhide For/r-sole For Respondent CORAM : MANISH PITALE, J DATE : 31st October, 2018 P.C. :

s.o.after vacation.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 31/10/2018 ::: Downloaded on - 02/11/2018 02:54:04 :::