Bombay High Court
Deputy Director Of Social Forestry ... vs Smt. Chandrakala Gopalrao Ukhalkar on 31 October, 2018
Author: Manish Pitale
Bench: Manish Pitale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 965 OF 2015
Deputy Director Of Social Forestry Division, ....Petitioner
Amravati And 2 Others
V/S
Smt. Chandrakala Gopalrao Ukhalkar ....Respondent
Government Pleader For Petitioner Abhay Vishnu Bhide For/r-sole Mrs. Anjali Abhay Bhide For/r-sole For Respondent CORAM : MANISH PITALE, J DATE : 31st October, 2018 P.C. :
s.o.after vacation.
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