Allahabad High Court
M/S Supra Enterprises vs Commissioner, Trade Tax, U.P. Lucknow on 13 July, 2010
Author: Panka° Mithal
Bench: Panka° Mithal
Court No. - 33 Case :- SALES/TRADE TAX REVISION No. - 293 of 2008 Petitioner :- M/S Supra Enterprises Respondent :- Commissioner, Trade Tax, U.P. Lucknow Petitioner Counsel :- Praveen Kumar,Ashok Kumar Respondent Counsel :- C.S.C. Hon'ble Panka° Mithal,J.
List in the next cause list due to illness of the learned counsel for the revisionist.
Order Date :- 13.7.2010 SKS