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Allahabad High Court

M/S Supra Enterprises vs Commissioner, Trade Tax, U.P. Lucknow on 13 July, 2010

Author: Panka° Mithal

Bench: Panka° Mithal

Court No. - 33
Case :- SALES/TRADE TAX REVISION No. - 293 of 2008

Petitioner :- M/S Supra Enterprises

Respondent :- Commissioner, Trade Tax, U.P. Lucknow
Petitioner Counsel :- Praveen Kumar,Ashok Kumar
Respondent Counsel :- C.S.C.

Hon'ble Panka° Mithal,J.

List in the next cause list due to illness of the learned counsel for the revisionist.

Order Date :- 13.7.2010 SKS