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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1) in The Punjab Prevention of Beggary Rules, 1975

(1)A person seeking authorisation to solicit or receive money, food of gifts shall :-
(i)if he is permanent resident of Punjab, apply in writing to the District Magistrate of the District in which he has his permanent residence.
(ii)if he is not a permanent resident of Punjab apply in writing to the Chief Inspector.