Section 52 in Atal Medical and Research University, Himachal Pradesh Act, 2017
52. Visiting Professors.
- Notwithstanding anything contained in section 51, the Board of Management shall be competent to invite, on the recommendations of the Vice-Chancellor, a person of high academic distinction and professional attainments to accept the post of Visiting Professor in the University on such terms and conditions, as may be mutually agreed upon, for a period not exceeding one year at a time.Chapter-IX General
