Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 419(2)] [Section 419] [Entire Act] State of West Bengal - Subsection Section 419(2)(c) in The Calcutta Municipal Corporation Act, 1980 (c)would be in contravention of any land use control under this Act or any other law for the time being in force.