Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1) in The Integrated Goods and Services Tax Act, 2017

(1)"Central Goods and Services Tax Act" means the Central Goods and Services Tax Act, 2017;