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State of Maharashtra - Section

Section 59 in The Maharashtra Water Conservation Corporation Act, 2000

59. Power to remove doubts and difficulties.

- If any doubt or difficulty arises in giving effect to the provisions of this Act the State Government may, by order, make provision or give such direction, not inconsistent with the provisions of this Act, as may appear to it be necessary or expedient for the removal of the doubt or difficulty:Provided that, no such order shall be made after the expiry of a period of two years from the date of commencement of this Act.