Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139(2)] [Section 139] [Entire Act] Union of India - Subsection Section 139(2)(j) in The Motor Vehicles Act, 1988 (j)the exemption from the provisions of such laws as relate to customs, police or health with a view to facilitate such road transport services;