Himachal Pradesh High Court
Avinash Koundal vs . Hpsebl & Anr. on 21 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Avinash Koundal vs. HPSEBL & Anr.
CWP No. 1426 of 2021.
.
21.06.2022. Present: None for the petitioner.
Mr. Anil Kumar God, Advocate, for the respondents.
Adjourned by four weeks. List on 26.07.2022.
(Tarlok Singh Chauhan) Judge r (Chander Bhusan Barowalia) st 21 June, 2022. Judge (krt) ::: Downloaded on - 21/06/2022 20:06:52 :::CIS