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Himachal Pradesh High Court

Avinash Koundal vs . Hpsebl & Anr. on 21 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Avinash Koundal vs. HPSEBL & Anr.

CWP No. 1426 of 2021.

.

21.06.2022. Present: None for the petitioner.

Mr. Anil Kumar God, Advocate, for the respondents.

Adjourned by four weeks. List on 26.07.2022.

(Tarlok Singh Chauhan) Judge r (Chander Bhusan Barowalia) st 21 June, 2022. Judge (krt) ::: Downloaded on - 21/06/2022 20:06:52 :::CIS