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[Cites 0, Cited by 0] [Section 225] [Entire Act]

Nagpur Province - Subsection

Section 225(a) in The City of Nagpur Corporation Act, 1948

(a)enter upon and pass through any land whether within or without the City, adjacent to or in the vicinity of such a drainage or sewage scheme or such water-works in whomsoever such land may vest;