Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(xxix) in The Kadi Sarva Vishwavidyalaya Act, 2007 (xxix)to appoint persons as professors, associate professors, assistant professors, readers, lecturers or as teachers and researchers of the University;
