Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Geetu Jagpal vs Amit Jagpal on 16 January, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

                                         IN THE SUPREME COURT OF INDIA

                                            CIVIL ORIGINAL JURISDICTION

                                  TRANSFER PETITION (CIVIL) NO.1273          of 2016

     GEETU JAGPAL                                                                Petitioner(s)

                                                           VERSUS

     AMIT JAGPAL                                                                 Respondent(s)


                                                     O R D E R

Heard.

Without expressing any opinion on merits, we direct that proceedings in Petition No.2047 of 2015 titled as “Amit Jagpal v. Geetu Jagpal” on the file of Principal Judge, Family Court at Ghaziabad, Uttar Pradesh, shall stand transferred to the Family Court, Ahmedabad, Gujarat, for hearing and disposal in accordance with law. If the parties seek mediation the transferee court may explore the possibility of an amicable settlement through mediation. Records shall be sent by court where proceedings are pending to the transferee court forthwith.

The Registry to transmit a copy of this order to the courts concerned. Parties to appear before the transferee court on Monday, the 20th March, 2017.

The transfer petition is, accordingly, allowed with the above direction.

..........................J. (ADARSH KUMAR GOEL) Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2017.01.17 16:54:02 IST ..........................J. Reason: (UDAY UMESH LALIT) New Delhi, JANUARY 16, 2017.

ITEM NO.55                   COURT NO.11                 SECTION XVIA

                 S U P R E M E C O U R T O F       I N D I A
                         RECORD OF PROCEEDINGS

              Transfer Petition(s)(Civil) No(s).      1273/2016

GEETU JAGPAL                                             Petitioner(s)

                                    VERSUS

AMIT JAGPAL                                              Respondent(s)

(With appln. (s) for ad-interim ex-parte stay and office report) Date : 16/01/2017 This petition was called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT For Petitioner(s) Mr. Pradhuman Gohil,Adv.
Ms. Taruna Singh Gohil,Adv. Ms. Jaikriti S. Jadeja,Adv. Mr. Himanshu Chaubey,Adv.
For Respondent(s) Mr. Bimal Roy Jad,Adv.
Mr. Naresh Kumar,Adv.
UPON hearing the counsel the Court made the following O R D E R In terms of the signed order, the transfer petition is allowed.
(MAHABIR SINGH)                                   (SUMAN JAIN)
 COURT MASTER                                     COURT MASTER
(Signed order is placed on the file)