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[Cites 0, Cited by 0] [Section 138] [Entire Act]

State of West Bengal - Subsection

Section 138(2) in Kolkata Municipal Corporation Building Rules, 2009

(2)The underground reservoir shall be constructed in such a way that the manhole portion must be raised 300 mm. or more above ground level to avoid surface contamination. The inlet supply pipe always be kept above the higher level of the stored water surface.