Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 343] [Entire Act] Union of India - Subsection Section 343(3) in The Cantonments Act, 2006 (3)The appellate authority shall make endeavours to dispose of the appeal made under section 340 of this Act within a period of ninety days.
