Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act] State of West Bengal - Subsection Section 11(11)(a) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001 (a)if the time for presenting an appeal against an order determining the market value by the Collector has net expired, or