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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Uttar Pradesh - Subsection

Section 69(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)If any rectification, alteration or modification in a scaffold or part thereof is needed to suit its use, such rectification, alteration oi modification is made in consultation with the responsible person referred to in clause (a) before using such scaffold or part.