National Green Tribunal
Mahendra Pandey vs Union Of India on 31 August, 2021
BEFORE THE NATIONAL GREEN TRIBUNAL,
PRINCIPAL BENCH, NEW DELHI
Original Application No.677 of 2016
(M.A. No. 148/2017)
And
Original Application No. 01 of 2017
(M.A. No. 03/2017 & M.A. No. 445/2017)
And
Original Application No. 07 of 2017
(M.A. No. 879/2017)
And
Original Application No. 55 of 2017
And
Original Application No. 67 of 2017
(M.A. No. 620/2017)
And
Original Application No. 186 of 2016
(M.A. No. 350 of 2016)
And
Original Application No. 200 of 2016
And
Original Application No. 580 of 2016
(M.A. No. 1182/2016)
And
Original Application No. 102 of 2017
And
Original Application No. 404 of 2016
(M.A. No. 758 of 2016, M.A. No. 920 of 2016,
M.A. No. 1122 of 2016, M.A. No. 12 of 2017 & M.A. No. 843 of 2017)
And
Original Application No. 405 of 2016
And
Original Application No. 375 of 2015
(M.A. No. 892 of 2015, M.A. No. 893 of 2015 & M.A. No. 894 of 2015)
And
Original Application No. 454 of 2015
(M.A. No. 1045 of 2015)
And
Original Application No. 520 of 2016
(M.A. No. 981 of 2016, M.A. No. 982 of 2016 & M.A. No. 384 of 2017)
IN THE MATTER OF:
Society for Protection of Environment & Biodiversity
Vs.
Union of India & Ors.
And
Pushp Jain Vs. Union of India & Anr.
And
Ajay Kumar Singh Vs. MoEF & Ors.
And
Mahendra Pandey Vs. Union of India & Ors.
And
R. Sreedhar Vs. Union of India
And
Satendra Pandey Vs. Ministry of Environment, Forest & Climate Change & Anr.
And
Rajeev Suri Vs. Union of India & Ors.
And
Badal Singh Vs. Union of India & Ors.
And
Nature Club of Rajasthan (NGO) Vs. Union of India & Ors.
And
Naresh Zargar Vs. Ministry of Environment & Forest and Ors.
And
Rajeev Suri Vs. Union of India & Anr.
And
Paramveer Singh Vs. Union of India & Ors.
And
Anand Arya Vs. Union of India & Ors.
And
Vikrant Tongad Vs. Union of India
CORAM : HON'BLE MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
HON'BLE DR. JUSTICE JAWAD RAHIM, JUDICIAL MEMBER
HON'BLE MR. JUSTICE RAGHUVENDRA S. RATHORE, JUDICIAL MEMBER
HON'BLE MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER
HON'BLE DR. NAGIN NANDA, EXPERT MEMBER
Present: Applicant: Mr. Sanjay Upadhyay, Mr. Keith
Varghere and Ms. Upama Bhattacharjee,
Advs.
Mr. Raj Panjwani, Adv., Ms. Meera Gopal,
Adv. , Mr. Rahul Choduhary, Adv., Mr.
Ritwick Dutta, Adv.
Mr. Anand Varma, Adv. and Ms.
Shubhangini Jain, Adv.
Respondent Mr. Mukul Singh, Adv.
Mr. V.K. Shukla, Adv. for State of M.P. Respondent Mr. B.V. Niren, Adv. and Mr. Vinayak Gupta, Advs.
MOEF Mr. Divya Prakash Pandey and Ms. Bhawana Pande, Advs.
Mr. Shubham Bhalla, Adv. for M.C. Chandigarh Mr. I. K. Kapila, Adv .
Mr. Tarunvir Singh Khehar, Adv., Ms. Guneet Khehar, Adv. and Mr. Dinesh Jindal LO, Delhi Pollution Control Committee Mr. Rajkumar, Adv. and Mr. Bhupender Kumar, LA Mr. Utkarsh Sharma, Adv. for State of Uttar Pradesh MOEF Mr. Rahul Pratap, Adv. for Ministry of Environment, Forest and Climate Change Mr. Ravindra Kumar, Adv., Mr. Paramveer Singh, Adv. for NOIDA Mr. Krishna Kumar Singh, Adv. for MoEF Dr. Abhishek Atrey, Ms. Megha Tyagi and Mr. Harshit Kaushik, Advs. Mr. Adhiraj Singh, Adv. Mr. Shiv Mangal Sharma, AAG and Mr. Saurabh Rajpal, Advs. for State of Rajasthan Mr. Atmaram N. SNadkarni, ASG, Ms. Divya Prakash Pandey, Adv., Mr. Salvador Rebello, Adv., Ms. Bhawna Pande, Adv.
Ms. Anuradha Mishra, Adv., Mr. Varun Mohan, Adv. for Purushaindra Kaurav, Sr. Adv.
Mr. Naraj Kumar, Adv. for Ministry of Environment, Forest and Climate Change Mr. Priyanka Sinha, Adv. for State of Jharkhand Date and Orders of the Tribunal Remarks Item No. 39 to 52 Original Application No.677 of 2016, Original August 31, Application No. 01 of 2017, Original Application No. 2017 07 of 2017, Original Application No. 55 of 2017, SS & KC Original Application No. 67 of 2017, Original Application No. 375 of 2015 & Original Application No. 454 of 2015 List these matters on 01st September, 2017. Item No. 39 to 52 Original Application No. 186 of 2016, Original August 31, Application No. 200 of 2016, Original Application No. 2017 580 of 2016, Original Application No. 102 of 2017, SS & KC Original Application No. 404 of 2016, Original Application No. 405 of 2016 & Original Application No. 520 of 2016 List these matters on 15th September, 2017.
...........................................,CP (Swatanter Kumar) ...........................................,JM (Dr. Jawad Rahim) ...........................................,JM (Raghuvendra S. Rathore) ...........................................,EM (Bikram Singh Sajwan) ...........................................,EM (Dr. Nagin Nanda)