Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] NCT Delhi - Subsection Section 27(2)(f) in The Delhi Land Holdings (Ceiling) Act, 1960 (f)the period within which an application for restoration of excess land of an Asami may be made by the Bhumidhar;