Allahabad High Court
Alka Tripathi & Others vs State Of U.P. & Others on 27 July, 2010
Court No. - 39 Case :- WRIT -- C No. -- 46129 of 2005 Petitioner :- Alka Tripathi 8: Others Respondent :- State Of U.P. 8: Others Petitioner Counsel :- G.S. Bhatt,P.K. Bhatt Respondent Counsel :- C.S.C. Hon'ble Dilip GuDta.J.
Sri G.S. Bhatt, learned counsel for the petitioners states that the petition has been rendered infructuous by lapse of time. The writ petition is, accordingly, dismissed. Interim order, if any, stands Vacated.
Order Date :- 27.7.2010 SK