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State of Mizoram - Section

Section 261 in Mizoram Excise Rules, 1983

261. Commissioner to be consulted on policy.

- The Commissioner is to be consulted in all important matters connected with the administration of excise. An annual and other periodical reports of importance are to be submitted by the Deputy Commissioner or Superintendent of Excise to the Commissioner. He should always be consulted on proposals involving any change in principle or policy.