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Union of India - Section

Section 59 in The Port Rules for the Port Of Visakhapatnam

59.

-A. Repairs to vessels while in wet docks at Visakhapatnam Port. - If any repairs are undertaken when a vessel is alongside a berth and in the course of such repairs it becomes necessary to open any of the overside pipes, such pipes shall be rendered safe by being blanked off. If an overside pipe cannot be blanked off and rendered safe, then it shall not be opened up in the Port. The master or the Officer-in-Charge of the vessel and the owners of the vessel shall be held responsible for any accident that may arise from neglect to take these precautions and for all liabilities that may arise as a result of the accident.
(vii)Use of fires and lights