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State of Haryana - Section

Section 582 in Punjab Jail Manual

582. Latrine parade after wards are opened.

- When the prisoners have been counted and searched, they shall be marched to the latrine, near which they shall sit in file and those who wish to do so shall be allowed to relieve themselves in turn. During this parade, those prisoners who express a wish to receive or need medical treatment, shall be made to sit apart from the others and shall be inspected and treated; if necessary, by the Medical Subordinate. Any prisoner who appears to be ill shall be sent to hospital at once.